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Bombay HC Asks BSE, “Do You Undertake Not to Use Illegal Floors?” - (15 Dec 2015)

Bombay HC over petition filed by Yogesh Mehta challenging alleged illegal use of four service floors of Bombay Stock Exchange (BSE), has asked BSE if it will give an undertaking not to illegally use four service floors of its 29-storey building at Dalal Street without BMC's permission.

Tags : BOMBAY HC   BOMBAY STOCK EXCHANGE  

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