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Sexual Abuse Case: Madras High Court Court Dismisses Anticipatory Bail Plea of Journalist - (22 Jul 2019)

CRIMINAL

Madras High Court has declined anticipatory bail to journalist Prakash M Swamy who apprehended arrest in connection with a sexual abuse case. The complainant, who is a city-based actor, accused Prakash M Swamy of sexually abusing her under the pretext of resolving issues related to her son's passport.

Tags : MADRAS HIGH COURT   ANTICIPATORY BAIL  

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