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Scam in Sheep Distribution: Telangana High Court Issues Notice to State Government, CBI - (22 Jul 2019)

CIVIL

Telangana High Court has directed the State Government to file counter affidavit in a PIL seeking CBI probe into alleged large scale irregularities in the sheep distribution scheme. Besides, the Court also issued notices to other Respondents, including CBI and the National Insurance Company Limited, in the case.

Tags : SHEEP DISTRIBUTION   TELANGANA HIGH COURT  

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