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Supreme Court: Finish Babri Case in 9 Months - (19 Jul 2019)

CIVIL

Supreme Court has ordered that the trial in the Babri Masjid demolition case, in which prominent BJP and Sangh Parivar leaders such as L.K. Advani, Murli Manohar Joshi and Uma Bharti are accused of criminal conspiracy, should be completed in nine months. The Court extended the tenure of the Special Judge conducting the joint trial of two cases. The judge, who was scheduled to retire on September 30, had sought more time to complete the trial.

Tags : SUPREME COURT   BABRI CASE  

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