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Uttarakhand High Court Seeks Report on Environment Damage During Gupta Family Wedding - (19 Jul 2019)

ENVIRONMENT

Uttarakhand High Court has asked for a detailed report from the State Government and the State Pollution Control Board on the damage caused to the environment by the Gupta family weddings at the famous ski resort of Auli in Chamoli district.

Tags : UTTARAKHAND HIGH COURT   GUPTA FAMILY WEDDING  

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