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Unnao Rape Case: Allahabad High Court Dismisses Bail Plea of Accused Shashi Singh - (19 Jul 2019)

CRIMINAL

Allahabad High Court has dismissed the bail plea of accused Shashi Singh, the accomplice of MLA Kuldeep Singh Sengar, in Unnao rape case. The court said the rape survivor has named her in the recorded statement.

Tags : UNNAO RAPE CASE   ALLAHABAD HIGH COURT  

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