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IL&FS Case: NCLT Permits MCA to Prosecute Deloitte Haskins, BSR Associates - (19 Jul 2019)

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National Company Law Tribunal (NCLT) has permitted the Ministry of Corporate Affairs (MCA) to prosecute the auditors of IL&FS Financial Services (IFIN) — Deloitte Haskins and BSR Associates — based on the investigation report filed by the Serious Fraud Investigation Office.

Tags : NCLT   IL&FS CASE  

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