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Supreme Court Orders Rajeev Saxena to Appear Before AIIMS Medical Board - (19 Jul 2019)

CIVIL

Supreme Court has allowed Rajeev Saxena, an approver in a money laundering case related to the Rs. 3,600-crore AgustaWestland chopper scam, to appear before a medical board of AIIMS to get examined for blood cancer and other ailments.

Tags : SUPREME COURT   RAJEEV SAXENA  

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