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Lok Sabha Passes Finance (No.2) Bill, 2019 - (19 Jul 2019)

CIVIL

Lok Sabha has passed the Finance (No. 2) Bill, 2019 on July 18, 2019. The Union Finance Minister Nirmala Sitharaman noted that the tax proposals in the Bill are aimed at improving the ease of living and reducing pain of the citizens.

Tags : FINANCE (NO.2) BILL   2019   LOK SABHA  

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