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Chopper Scam: Delhi High Court Seeks Defence Agent's Response on ED's Challenge to His Bail - (18 Jul 2019)

CRIMINAL

Delhi High Court has sought a response from Sushen Mohan Gupta, an alleged defence agent arrested in a money laundering case related to AgustaWestland VVIP chopper scam, on ED's plea challenging his bail.

Tags : DELHI HIGH COURT   CHOPPER SCAM  

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