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Extradition Appeal Against Vijay Mallya to be Heard at UK High Court in February 2020 - (18 Jul 2019)

Vijay Mallya had won a reprieve earlier this month when a two-judge panel at the Royal Courts of Justice in London granted him permission to appeal against the extradition order of a lower court to face fraud and money laundering charges.

Tags : COURT   HIGH COURT  

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