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Ayodhya Dispute: Supreme Court Directs Panel to Inform About Outcome of Mediation Process by July 31 - (18 Jul 2019)

CIVIL

Supreme Court has asked the mediation panel to continue the process and submit a detailed and final report on the matter by July 31, instead of the earlier decided date of August 15. Supreme Court-appointed mediation panel on the Ram Janmabhoomi-Babri Masjid title dispute case submitted a status report before the court. Admitting the document, the Supreme Court said it will go through the report and fixed the next date of hearing in the matter as August 02 (2 pm).

Tags : SUPREME COURT   AYODHYA DISPUTE  

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