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NCDRC: Aadhaar Not Mandatory For Travel to Nepal - (18 Jul 2019)

CONSUMER

National Consumer Disputes Redressal Commission (NCDRC) while referring to the relevant instructions of the Bureau of Immigration, Ministry of Home Affairs has held that the AADHAAR card is not a valid document for travel to Nepal and Bhutan.

Tags : NCDRC   NEPAL  

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