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Punjab and Haryana High Court Allows Unemployed Punjab Man to Give Rice, Ghee and Clothes in Alimony - (18 Jul 2019)

FAMILY

Punjab and Haryana High Court has allowed a man to give rice, sugar, milk, pulses, ghee and three new salwar suits every four months to his wife as part of her alimony. The man, a resident of Punjab, had told the high court that instead of money, he would rather provide monthly ration to his estranged wife.

Tags : PUNJAB AND HARYANA HIGH COURT   ALIMONY  

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