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Jammu and Kashmir High Court to Govt: Submit Report About Digitisation of Revenue Record - (18 Jul 2019)

CIVIL

Jammu and Kashmir High Court has directed the State Government to submit detailed report about status of digitization of revenue record in J&K. The Court issued the directions in response to a Public Interest litigation, seeking details records about status of digitisation of revenue record project, expenditure incurred on it and present position of the equipment acquired for digitisation.

Tags : JAMMU AND KASHMIR HIGH COURT   REVENUE RECORD  

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