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SC to UP Govt.: Introducing More Electric Furnaces at Crematorium, Offer Last Rite Services Free - (15 Dec 2015)

SC while responding to UP Govt.’s plea that shifting crematorium which stands next to Taj Mahal will hurt “religious sentiments”, has asked Uttar Pradesh to explore possibility of introducing more electric furnaces at crematorium and offer last rite services free of cost to save Taj.

Tags : SC   TAJ MAHAL  

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