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Delhi High Court Grants Robert Vadra 2 Weeks to Answer ED's Plea - (18 Jul 2019)

CRIMINAL

Delhi High Court has granted two more weeks to Robert Vadra, the brother-in-law of former Congress chief Rahul Gandhi to file his reply to the Enforcement Directorate's (ED’s) plea challenging his anticipatory bail granted by a train court in a money laundering case.

Tags : DELHI HIGH COURT   ROBERT VADRA  

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