Supreme Court Awards Rs. 6 Lakh to Man Acquitted After 6 Years, Faults UP Police Probe  ||  Supreme Court: High Courts Can Restore Power on 50% Deposit in Arbitrary Theft Assessments  ||  Supreme Court: Cooperative Society Cannot Deny RTI Records as Personal if Registrar Can Access Them  ||  SC: CoC Cannot Withdraw Approved Resolution Plan Over Improved Corporate Debtor Finances  ||  Delhi High Court: 24-Week Limit Alone Cannot Restrict Medical Termination of Pregnancy  ||  Allahabad High Court Rejects Challenge to 18% GST on Online Legal Database Services  ||  Madras High Court: FIR Registration Does Not Decide Guilt; Prior Hearing of Accused Not Required  ||  Kerala High Court Orders Speedy Prosecution Sanction Process in Sabarimala Gold Theft Case  ||  Allahabad HC: Missing RT-PCR Report Cannot Bar COVID-19 Compensation if Records Confirm Infection  ||  MP High Court Directs Indore Police to Deploy Volunteers for Reporting Noise Pollution Violations    

NGT: Sort Out Mess at Three Dumping Yards Within One Year - (18 Jul 2019)

ENVIRONMENT

National Green Tribunal (NGT) has directed the North, East and South civic bodies to clear the sites through bio-mining at a cost of Rs 250 crore to reclaim three dumping yards at Bhalswa and Ghazipur. The Tribunal asked the civic bodies to start clearing garbage from October 1. It said the progress will be reviewed after a year.

Tags : NGT   DUMPING YARDS  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved