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Scarlett Keeling Case: Bombay High Court Convicts One For Murder of UK Teenager In Goa In 2008 - (18 Jul 2019)

CRIMINAL

Bombay High Court's Goa bench has convicted a person in the 2008 British teenager Scarlett Eden Keeling death case, overturning his acquittal by the lower court. Scarlett Keeling was found dead with bruises on her body at Anjuna beach in Goa on February 18, 2008.

Tags : SCARLETT KEELING CASE   BOMBAY HIGH COURT  

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