CCPA Imposes Rs. 1 Lakh Penalty on Britannia Over Misleading ‘100% Whole Wheat Bread’ Claim  ||  Delhi High Court Upholds SEM Notice Asking Neha Bora to Sign Peace Bond Beyond Mere Hearsay  ||  Allahabad High Court: Rape Victims Cannot Be Denied Compensation for Lack of Medical Report  ||  Kerala High Court Quashes Guideline Restricting Production of Arrested Persons After 5 PM  ||  Gujarat High Court Upholds Acquittal of Two in Electric Fence Death of 11-Year-Old  ||  MP High Court Allows Tree Felling for Indore Metro, Orders Phased Cutting under Expert Watch  ||  Bombay High Court Awards Rs. 5 Lakh for Illegal Arrest, Orders Action Against Police, Magistrate  ||  Bombay High Court Sets Aside FIR Against Pune College Staff Over Murud Beach Tragedy  ||  Bombay High Court Proposes Forfeiting Rehab Homes of Slum Dwellers Dumping Garbage on Roads  ||  J&K&L High Court Sets Aside Rs. 10K Cost on Senior Advocate, Says Heated Exchanges are Common    

ICJ to Pakistan: Review Death Sentence of Kulbhushan Jadhav - (18 Jul 2019)

CRIMINAL

International Court of Justice (ICJ) ruled that Pakistan must review the death sentence for Indian national Kulbhushan Jadhav after more than two years of battle at the world court. He was sentenced by a Pakistani military court on charges of “espionage and terrorism”. The Court allowed the former Indian Navy officer’s right to consular access.

Tags : ICJ   KULBHUSHAN JADHAV  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved