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Hope Verdict Gives Solace to Kulbhushan Jadhav's Family, Says Sushma Swaraj after ICJ Ruling - (18 Jul 2019)

Swaraj’s statement came minutes after the international tribunal stayed the death sentence awarded to Jadhav, 49, by a Pakistan military court on charges of 'espionage and terrorism' after a closed trial in April 2017.

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