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Karnataka High Court Raps State Government Over Failure to Save Bengaluru Lakes - (17 Jul 2019)

ENVIRONMENT

Karnataka High Court observed that as far as the city of Bengaluru is concerned there has been a failure on the part of all the authorities of the State Government to protect the lakes, tanks and other water bodies in the city.

Tags : KARNATAKA HIGH COURT   BENGALURU LAKES  

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