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Malegaon Blasts Case: Bombay High Court Directs NIA to Submit Complete Names Of Witnesses - (17 Jul 2019)

CRIMINAL

Bombay High Court has directed the National Investigation Agency (NIA) to submit names of witnesses who are yet to be examined by the agency both before the High Court and the Special Court which is conducting the trial.

Tags : BOMBAY HIGH COURT   MALEGAON BLASTS CASE  

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