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Delhi HC: Abortion of Abnormal Foetus Cannot be Denied Even if Gestation Period is Beyond 20 Weeks - (17 Jul 2019)

LAW OF MEDICINE

Delhi High Court has observed that the right to terminate an abnormal pregnancy cannot be denied merely because gestation has continued beyond 20 weeks while allowing a 25-week pregnant woman's plea to abort her foetus which had enlarged kidneys and was not expected to survive.

Tags : DELHI HC   ABORTION  

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