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Almost 40 Years On, Man Declared Juvenile at Time of Murder, Spared Life Term - (17 Jul 2019)

Incarcerated for a period of more than 10 years since 1980, Banaras Singh has finally earned his freedom with the Supreme Court concluding that he was 17 years and 6 months old when he committed the murder.

Tags : COURT   SUPREME COURT  

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