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Madras HC Agrees to Shift Saravana Bhavan Owner to Private Hospital After He Suffers Heart Attack - (16 Jul 2019)

The Saravana Bhavan owner's lawyer had filed a petition with the Madras High Court to move P Rajagopal, who has been given a life sentence in a decades-old murder case, back to the private hospital where he was receiving treatment before his surrender last week.

Tags : COURT   HIGH COURT  

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