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Bombay HC Denies Relief to Baby Patankar - (15 Dec 2015)

Bombay High Court has denied to grant any relief to Shashikala alias Baby Patankar, alleged drug lord from Worli, who was seeking directions to Mumbai police to return the valuables seized from her house — cash, property/bank documents, cars, mobile phones and CCTV cameras.

Tags : BOMBAY HIGH COURT   BABY PATANKAR  

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