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Apex Court Questions SEBI on IL&FS Fraud Probe - (16 Jul 2019)

CAPITAL MARKET

Apex Court has asked SEBI as to why it should not be directed to probe IL&FS fraud and protect investors. While extending its earlier order that stayed payment obligations till August 13, the next date of hearing the Court said that the market regulator should look into the issue as it also has adjudicatory powers.

Tags : APEX COURT   SEBI  

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