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Bombay HC: Environmental Clearance Must for Continuation of Work on Rs 14,000 Cr Mumbai Coastal Road - (16 Jul 2019)

ENVIRONMENT

Bombay High Court has quashed the Coastal Regulation Zone/CRZ clearances granted to the city civic body's Rs 14,000-crore coastal road project. The project proposed to connect Marine Drive area in South Mumbai to Borivali in North Mumbai. The Court quashed the CRZ clearances while allowing a bunch of petitions filed by activists, residents and fishermen from the city challenging the project.

Tags : BOMBAY HC   MUMBAI COASTAL ROAD  

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