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Madras High Court Agrees to Shift Saravana Bhavan Owner to Pvt Hospital After he Suffers Heart Attack - (16 Jul 2019)

CIVIL

Madras High Court has agreed to shift the founder of Saravana Bhavan chain of restaurants, P Rajagopal, from Stanley Government hospital to a private hospital after the hotelier suffered a heart attack. The Saravana Bhavan owner's lawyer had filed a petition with the Madras High Court to move Rajagopal, who has been given a life sentence in a decades-old murder case, back to the private hospital where he was receiving treatment before his surrender.

Tags : MADRAS HIGH COURT   SARAVANA BHAVAN  

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