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Special Court Grants Bail to Arvind Kejriwal, Manish Sisodia - (16 Jul 2019)

CRIMINAL

Special Court has granted bail to Delhi Chief Minister Arvind Kejriwal and Deputy Chief Minister Manish Sisodia in connection with a defamation suit filed by Bharatiya Janata Party leader Vijender Gupta. The bail has been granted to the two Aam Aadmi Party leaders on a bond of Rs 10,000 each.

Tags : SPECIAL COURT   ARVIND KEJRIWAL  

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