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Delhi High Court Issues Notice to Government Over Aadhaar Link for Property Documents - (16 Jul 2019)

CRIMINAL

Delhi High Court has issued a notice to the Centre and AAP Government on a petition seeking directions to them to link movable and immovable property documents of citizens with their Aadhaar number to curb corruption, black money generation and benami transactions.

Tags : DELHI HIGH COURT   AADHAAR  

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