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Sister Abhaya Murder Case : Apex Court Rejects Discharge Pleas of Accused Priest, Nun - (16 Jul 2019)

CRIMINAL

Apex Court has rejected the special leave petition filed by Thomas Kottoor and Sephy against a April 9 judgment of the Kerala High Court which had upheld the lower Court’s dismissal of their discharge pleas in the Sister Abhaya Murder Case.

Tags : SISTER ABHAYA MURDER CASE   APEX COURT  

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