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Delhi High Court Recommends Use of Drones to Identify Water Logging Sites in City During Monsoon - (16 Jul 2019)

CIVIL

Delhi High Court has recommended use of drones to help the authorities to easily identify the sites where water logging is taking place in a bid to tackle traffic snarls in the city during the monsoon. The Court also suggested to set up a control room so that quick information on traffic jams and water logging can be reported and suitable action taken in the shortest time.

Tags : DELHI HIGH COURT   MONSOONS  

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