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Delhi High Court to Centre: What Action Taken With Regard to Missing Artifacts From National Museum - (16 Jul 2019)

CIVIL

Delhi High Court has directed the Centre what action it has taken with regard to the alleged disappearance of artifacts from the National Museum. The Court posed the query to the Ministry of Culture while hearing a PIL, filed in 2013, which alleged that several Indian antiquities had gone missing and valuable manuscripts lost from the museum.

Tags : DELHI HIGH COURT   NATIONAL MUSEUM  

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