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Police Rescue Couple Abducted at Gunpoint Outside Allahabad HC Hours Before Hearing of BJP MLA's Daughter - (15 Jul 2019)

It is being speculated that the abducted couple were visiting the court to attend the hearing in BJP Bareilly MLA's daughter Sakshi Mishra's case. Mishra had shared a video last week stating that her family had threatened her after she married a Dalit.

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