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SC Irked Over 'Shoddy Work' of Registry Officials, 'Unruly' Behaviour of Lawyers While Hearing a Plea - (15 Jul 2019)

The CJI was initially irked with shoddy work of registry officials in listing of urgent cases and he was irritated again while hearing a plea relating to allocation of lawyers chambers in a new building of the supreme court.

Tags : SUPREME COURT  

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