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AgustaWestland Chopper Case: ED Moves Delhi Court Seeking Cancellation of Rajeev Saxena's Bail - (15 Jul 2019)

While moving the application, ED's special public prosecutor N K Matta informed the court from April to July, Rajeev Saxena was called approximately 25 times to join the investigation but he did not turn up on one pretext or the other.

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