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Telangana High Court Grants Anticipatory Bail to Ex-TV9 CEO Ravi Prakash - (15 Jul 2019)

CRIMINAL

Telangana High Court has granted anticipatory bail to former TV9 CEO Ravi Prakash in a cheating case registered against him. Ravi Prakash was booked under cheating and forgery case after Alanda Media Entertainment Pvt Ltd lodged a complaint against him. The Cyberabad police who registered the case under various sections are presently investigating the case.

Tags : TELANGANA HIGH COURT   RAVI PRAKASH  

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