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Defamation Case: Ahmadabad Court Grants Bail to Rahul Gandhi - (15 Jul 2019)

CIVIL

Ahmadabad Court granted bail to Congress leader Rahul Gandhi after he pleaded not guilty in a criminal defamation suit filed by Ahmadabad District Cooperative Bank, in which Union Home Minister Amit Shah is one of the directors, and its chairman Ajay Patel.

Tags : DEFAMATION CASE   RAHUL GANDHI  

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