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Apex Court Orders Commencement of Work for Phase 4 of Delhi Metro - (15 Jul 2019)

CIVIL

Apex Court has ordered implementation of the 103.94 km, Phase 4 of the Delhi metro and directed the authorities concerned to commence construction work on the project. The Court was told by the counsel appearing for the Delhi Government that they have agreed to give a go ahead to the Phase 4 of the Delhi metro.

Tags : APEX COURT   DELHI METRO  

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