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Delhi Court Sends 2 Men Arrested for Impersonating as PMO Officials to Police Custody - (13 Jul 2019)

Duty Magistrate Vasundhra Chaunkar allowed the police plea for 2-day custodial interrogation of Shivam Singh Chauhan and Krishan Kumar Gaur who were arrested from Khadi India's flagship store in Connaught Place .

Tags : COURT  

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