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Karnataka Crisis: Supreme Court Orders Status Quo Over Resignation of Rebel MLAs - (12 Jul 2019)

CONSTITUTION

Supreme Court has ordered status quo on the matter of resignation and disqualification of rebel Congress and JD-S MLAs meaning that the lawmakers will stay put at least till Tuesday, July 16, when the matter is slated to heard next. The top court also asked Karnataka Assembly Speaker KR Ramesh not to take any decision over the fate of the MLAs.

Tags : SUPREME COURT   KARNATAKA CRISIS  

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