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Supreme Court Initiates Suo Motu Action to Curb Spiralling Child Rape Incidents - (12 Jul 2019)

CRIMINAL

Supreme Court has initiated a suo motu action on the rising incidents of child rape and a growing perception of slack law enforcement. The Court while taking up for hearing will attempt to shape a concerted and clear national response displaying ‘zero tolerance’ towards sexual assault of children.

Tags : SUPREME COURT   CHILD RAPE  

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