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Illegal Banquet Halls: NGT Directs Forfeiture of Performance Guarantee Submitted by Delhi Govt - (12 Jul 2019)

ENVIRONMENT

National Green Tribunal (NGT) has directed forfeiture of performance guarantee of Rs 5 crore deposited by the Delhi Government, expressing dissatisfaction with its compliance report on illegal banquet halls, farmhouses and hotels.

Tags : NGT   ILLEGAL BANQUET HALLS  

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