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Supreme Court Refuses Karnataka Speaker's Urgent Plea - (12 Jul 2019)

CONSTITUTION

Supreme Court has refused Karnataka Speaker’s urgent plea, saying his plea will be heard tomorrow hours after the Supreme Court allowed the rebel Karnataka MLAs to submit their resignations to Assembly Speaker who moved the Apex court seeking stay of the morning order saying that he can’t verify the resignations by the end of the day.

Tags : SUPREME COURT   KARNATAKA SPEAKER  

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