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Delhi High Court Criticizes Govt Inaction on Restricting E-Cigarettes - (12 Jul 2019)

CIVIL

Delhi High Court has sought to know from the Delhi Government about the steps taken to regulate the sale and consumption of e-cigarettes in the national capital while coming down heavily on the Government for their “inaction”. Terming it to be “e-burning issue”, the Court asked the Delhi Government to look urgently look into the matter as ‘children of the city have also started to use these products’.

Tags : DELHI HIGH COURT   E-CIGARETTES  

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