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Delhi High Court Rejects NHRC Order on Andhra Pradesh's Polavaram Project - (12 Jul 2019)

HUMAN RIGHTS

Delhi High Court has rejected a NHRC order which had terminated proceedings initiated on a complaint alleging human rights violation and forced evictions in connection with a multi-purpose irrigation project at Polavaram, in west Godavari district of Andhra Pradesh.

Tags : DELHI HIGH COURT   NHRC  

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