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Setback for Vijay Mallya, Bombay High Court Dismisses Plea Seeking Protection from Sale of Assets - (12 Jul 2019)

CRIMINAL

Bombay High Court has rejected the liquor baron Vijay Mallya’s plea seeking a stay on confiscation of his property by central agencies in connection with the ongoing cases related to loan repayment and money laundering against him.

Tags : BOMBAY HIGH COURT   VIJAY MALLYA  

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