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Supreme Court Directs Ayodhya Mediation Panel to Submit Report by July 18 - (12 Jul 2019)

CIVIL

Supreme Court has directed the Ayodhya mediation panel to submit a report on its progress by next Thursday(July 18), after one of the Plaintiffs moved for an early hearing, saying 'nothing much" was happening. The Court ruled that it wanted to know the progress if any in the mediation. If it stands concluded, the Supreme Court would go ahead and hear the Ayodhya title suit appeals pending since 2010.

Tags : SUPREME COURT   AYODHYA MEDIATION PANEL  

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